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[Cites 2, Cited by 0]

Madras High Court

Anbu vs The Assistant General Manager on 18 October, 2024

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

                                                                                  W.P.No.34578 of 2019



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 18.10.2024

                                                         CORAM :

                                   THE HON'BLE MR.K.R.SHRIRAM, CHIEF JUSTICE
                                                              AND
                           THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                                    W.P.No.34578 of 2019

                     Anbu                                                        .. Petitioner

                                                        vs.

                     1.The Assistant General Manager,
                       State Bank of India
                       (Erstwhile State Bank of Mysore)
                       RACPC, Anna Nagar Branch, Chennai.

                     2.The Chief Manager,
                       State Bank of India
                       (Erstwhile State Bank of Mysore)
                       RACPC, Anna Nagar Branch, Chennai.

                     3.The Deputy General Manager,
                       State Bank of India,
                       RACPC, Alwarpet,
                       Chennai.                                                  .. Respondents

                     Prayer : Petition filed under Article 226 of the Constitution of India seeking
                     issuance of a writ of mandamus directing the respondents to pay a sum of
                     Rs.1,68,910/- with interest from 4.11.2017 and pay a further sum of
                     Rs.10,00,000/- as damages.

                                   For Petitioner              : Mr.V.Selvaraj

                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                      W.P.No.34578 of 2019



                                                                    for Mr.D.Jayasingh

                                       For Respondents            : No appearance

                                                             ORDER

(Order of the Court was made by the Hon'ble Chief Justice) Counsel for petitioner sought leave to withdraw this petition with liberty to file a suit to claim the amounts claimed in this petition.

2. Writ petition is dismissed as withdrawn with liberty as prayed for.

We hasten to add that we have not made any observation on the merits of the matter, nor we made any observation on the issue of limitation.

Petitioner may apply to the Court and the Court will consider the same on its own merits. There shall be no order as to costs.





                           (K.R.SHRIRAM, CJ)        (SENTHILKUMAR RAMAMOORTHY,J.)
                                           18.10.2024


                     Index              :     Yes/No
                     NC                 :     Yes/No
                     bbr




                     Page 2 of 4


https://www.mhc.tn.gov.in/judis W.P.No.34578 of 2019 To

1.The Assistant General Manager, State Bank of India (Erstwhile State Bank of Mysore) RACPC, Anna Nagar Branch, Chennai.

2.The Chief Manager, State Bank of India (Erstwhile State Bank of Mysore) RACPC, Anna Nagar Branch, Chennai.

3.The Deputy General Manager, State Bank of India, RACPC, Alwarpet, Chennai.

Page 3 of 4

https://www.mhc.tn.gov.in/judis W.P.No.34578 of 2019 THE HON'BLE CHIEF JUSTICE AND SENTHILKUMAR RAMAMOORTHY, J.

bbr W.P.No.34578 of 2019 18.10.2024 Page 4 of 4 https://www.mhc.tn.gov.in/judis