Bombay High Court
Praphull Kaluram Shivale And Anr vs The Tahsildar, Shiruru, Pune And Ors on 14 September, 2023
Bench: K.R. Shriram, N. K. Gokhale
1/1 19-wp-9263-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.9263 OF 2022
Praphull Kaluram Shivale And Anr ...Petitioners
Versus
The Tahsildar, Shiruru, Pune And Ors ...Respondents
----
Mr. P. B. Shah for Petitioners. Ms K. N. Solunke AGP for Respondents-State.
----
CORAM : K.R. SHRIRAM & Dr. N. K. GOKHALE, JJ DATED : 14th SEPTEMBER 2023 P.C. :
1 It appears to be a petition impugning an order passed by a quasi judicial authority. Registry to verify and place it before the appropriate bench.
(Dr. N. K. GOKHALE, J.) (K.R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 15/09/2023 ::: Downloaded on - 16/09/2023 02:40:53 :::