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Bombay High Court

Praphull Kaluram Shivale And Anr vs The Tahsildar, Shiruru, Pune And Ors on 14 September, 2023

Bench: K.R. Shriram, N. K. Gokhale

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                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                        WRIT PETITION NO.9263 OF 2022

Praphull Kaluram Shivale And Anr                           ...Petitioners
      Versus
The Tahsildar, Shiruru, Pune And Ors                       ...Respondents

                                        ----

Mr. P. B. Shah for Petitioners. Ms K. N. Solunke AGP for Respondents-State.

----

CORAM : K.R. SHRIRAM & Dr. N. K. GOKHALE, JJ DATED : 14th SEPTEMBER 2023 P.C. :

1 It appears to be a petition impugning an order passed by a quasi judicial authority. Registry to verify and place it before the appropriate bench.

(Dr. N. K. GOKHALE, J.) (K.R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 15/09/2023 ::: Downloaded on - 16/09/2023 02:40:53 :::