Himachal Pradesh High Court
M/S Hmbs Textiles Pvt. Ltd. vs . Border Roads on 18 April, 2023
Bench: Sabina, Satyen Vaidya
M/s HMBS Textiles Pvt. Ltd. Vs. Border Roads Organization and anr.
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CWP No. 2029 of 2023 18.04.2023 Present: Mr. B.C. Negi, Sr. Advocate, with Mr. Suneet Goel, Advocate, for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1.
Learned counsel for respondent No. 1 requests for an adjournment.
List again on 20.04.2023.
Office is directed to reflect the name of Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1 in the cause list henceforth.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 18thApril, 2023 (sushma) ::: Downloaded on - 18/04/2023 20:51:29 :::CIS