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[Cites 0, Cited by 0] [Section 12AB(10)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(10)(B) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(B)at the rate of ten per cent. in case of specified fund;";
(iii)in clause (iv), for the words "Foreign Institutional Investor", the words "specified fund or Foreign Institutional Investor" shall be substituted;