31. Application for revision. - (a) In applications for revision the paper-book shall ordinarily consist of,-
(i)the application;(ii)the judgement or order of the Court of first instance and of the lower appellate Court, if any, to which the application relates, and;(iii)All papers or documents in the vernacular to which reference will be made at the hearing.(b)it shall be prepared in the same way as the paper-books in second appeals from order and the rules for preparation of the paper-books in second appeals from orders shall apply mutatis mutandis to the preparation of paper-books under this rule.
