Madhya Pradesh High Court
Netrapal Lodhi vs The State Of Madhya Pradesh on 9 February, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 8840 of 2019 (NETRAPAL LODHI Vs THE STATE OF MADHYA PRADESH) Dated : 09-02-2023 Parties through their counsel.
As prayed by learned counsel for appellant, list this case in the month of March, 2023.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
Aman
Digitally signed by AMAN TIWARI
Date: 2023.02.09 16:15:34 +05'30'