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Madhya Pradesh High Court

Netrapal Lodhi vs The State Of Madhya Pradesh on 9 February, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 8840 of 2019 (NETRAPAL LODHI Vs THE STATE OF MADHYA PRADESH) Dated : 09-02-2023 Parties through their counsel.

As prayed by learned counsel for appellant, list this case in the month of March, 2023.



                (ROHIT ARYA)                                         (SATYENDRA KUMAR SINGH)
                   JUDGE                                                      JUDGE

          Aman

Digitally signed by AMAN TIWARI

Date: 2023.02.09 16:15:34 +05'30'