Madhya Pradesh High Court
Hari Singh Jatav vs The State Of Mp on 31 August, 2020
Author: Sheel Nagu
Bench: Sheel Nagu
1 WP-11626-2020 The High Court Of Madhya Pradesh WP-11626-2020 (HARI SINGH JATAV Vs THE STATE OF MP AND OTHERS) 1 Gwalior, Dated : 31-08-2020 Heard through Video Conferencing. Shri Vibhor Kumar Sahu, learned counsel for the petitioner. Learned counsel for the petitioner, at the very outset, seeks permission to withdraw present petition.
Accordingly, petition stands dismissed as withdrawn.
(SHEEL NAGU) JUDGE Aman Digitally signed by Aman Tiwari Date: 2020.09.02 13:13:14 -07'00'