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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(i) in Code of Regulations for Matriculation Schools, Tamil Nadu

(i)The members of the staff including the Principal retire at the age of 60 (sixty) as permitted by the University. If they have to retire in the middle of the academic year, they will continue to be re-employed till the closure of the academic year, i.e., 31st May. The Director is empowered to give extension for a period of two years only. One year at a time in respect of Principals of Matriculation Schools who attain the age of 60 in special cases provided that the services, conduct and character of the Principal are extraordinarily satisfactory and the management also recommends and he/she is physically fit to continue in service for the period to be extended.