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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2)(i) in The Orissa Housing Board Rules, 1970

(i)a half-yearly report for the period ending on the 30th September and 31st March respectively in Form IX showing the progress of works under execution to reach the Government within sixty days from the close of the half-year to which the report relates;