Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(c) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(c)Old maps becoming un-serviceable or requiring large scale corrections, or