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Punjab-Haryana High Court

U.T. Chandigarh vs Joginder Singh And Others ... on 4 May, 2009

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB & HARYANA AT
              CHANDIGARH


            RFA No. 2719 of 2005
            Decided on : 04.5.2009.


U.T. Chandigarh                                           --Appellant

                        Versus

Joginder Singh and others                                 --Respondents


CORAM:- HON'BLE MR.JUSTICE RAKESH KUMAR JAIN


Present:-   Mrs. Lisa Gill, Advocate for the appellant.

            None for the respondents.

            ***

RAKESH KUMAR JAIN, J For orders, see RFA No. 2400 of 2005 of even date.

(RAKESH KUMAR JAIN) JUDGE May 04, 2009 lucky