Punjab-Haryana High Court
U.T. Chandigarh vs Joginder Singh And Others ... on 4 May, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
RFA No. 2719 of 2005
Decided on : 04.5.2009.
U.T. Chandigarh --Appellant
Versus
Joginder Singh and others --Respondents
CORAM:- HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present:- Mrs. Lisa Gill, Advocate for the appellant.
None for the respondents.
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RAKESH KUMAR JAIN, J For orders, see RFA No. 2400 of 2005 of even date.
(RAKESH KUMAR JAIN) JUDGE May 04, 2009 lucky