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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(4) in The Orissa Boilers Rules, 1970

(4)Inspector to advise owners - At the time of inspection, Inspectors may advise the owner and the person in charge of the boiler on the safety in operation, good maintenance and periodic cleaning of boilers and feed water treatment.