Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(c) in The Grants-in-Aid (Cultural and Sports Institutions) Rules, 1986 (c)have a governing body or a managing committee or any other executive body by whatever name it may be called to look after the management of its affairs;
