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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(a) in Gujarat Compulsory Primary Education Act, 1961

(a)"academic year" means the year beginning on such date as a local authority may specify with respect to any area of compulsion or with respect to approved school generally or any approved school or class of any approved schools in particular within its jurisdiction;