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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(3)In case the child is admitted in an age appropriate class in an unaided school, the management of the school shall provide the special training to the child so admitted.