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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(6)(c) in Civil Services (Departmental Examination), Punjab Rules, 2014

(c)the members of service, who have already passed Hindi and Punjabi papers (as one of the compulsory or elective subject or any other equivalent examination at matriculation level), with at least forty percent marks; and