Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 76 in Kerala Veterinary and Animal Sciences University Act, 2010

76. Appointments to be notified.

- The appointment of the Vice-Chancellor; the Registrar and the Finance Officer shall be notified by the University in the Gazette.