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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(3) in Gujarat Panchayats (Amendment) Act, 1962

(3)in sub-section (3) for the words "such Officer as the District Development Officer may authorize" the words "District Development Officer or such other officer as he may authorize" shall be substituted;