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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2)(xiv) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(xiv)to verify or get verified the stock of goods, equipments, dead stock, etc. at least once in three months and put up verification report before the Board;