Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in The Indian Electricity Rules, 1956

(2)No cut-out, link or switch other than a linked switch arranged to operate simultaneously on the earthed or earthed neutral conductor and live conductors shall be inserted or remain inserted in any earthed or earthed neutral conductor of a two-wire system or in any earthed or earthed neutral conductor of a multi-wire system or in any conductor connected thereto with the following exceptions:-
(a)a link for testing purposes, or
(b)a switch for use in controlling a generator or transformer.
[ Note .-For the purposes of this rule, the relevant Indian standards relating to marking and arrangement for switchgear, bus-bar, main connections and auxiliary wiring may be referred to.] [ Inserted by G.S.R. 522, dated 17.3.1970 (w.e.f. 9.4.1970).]