Bombay High Court
Indermeet Kaur Dhir vs Gurinder Kaur Dhir on 12 March, 2026
Before : Anil H. Laddhad,
Prothonotary & Senior Master
Date : 12th March, 2026
FOR DIRECTION :
12 S/68/2024 ) Mr. Sumit Khanna, Advocate for the plaintiff.
with )
connected matter ) Ms. Shriya Patil, Advocate for respondent no.
) 2.
)
) P.C.: It appears from the Hon'ble Court's Order ) dated 08.07.2025 that parties are entered into ) consent terms and the Hon'ble Court ) appointed commissioner for implementation of ) court commission.
) ) Hence, stand over to 18.04.2026.
Date : 12.03.2026 Prothonotary and Senior Master Digitally signed by RAJEEV RAJEEV VIJAY VIJAY ACHARYA ACHARYA Date:
2026.03.12 17:37:38 +0530 ::: Uploaded on - 12/03/2026 ::: Downloaded on - 12/03/2026 20:54:44 :::