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[Cites 0, Cited by 52] [Entire Act]

Union of India - Section

Section 185 in The Companies Act, 1956

185. Manner of taking poll and result thereof .-

(1)Subject to the provisions of this Act, the Chairman of the meeting shall have power to regulate the manner in which a poll shall be taken.
(2)The result of the poll shall be deemed to be the decision of the meeting on the resolution on which the poll was taken.