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State of Rajasthan - Section

Section 332 in Rajasthan Land Revenue (Land Records) Rules, 1957

332. Monthly Return of Rainfall.

- (i) A monthly statement of rainfall should be prepared by the Sadar Qanungo and despatched as early as possible after the expiry of the month so as to reach the Board of Revenue latest by the 15th of the following month.
(ii)If more than one rain-gauge is kept at any station, the entries in the register should show only the date of one gauge.