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State of Bihar - Section

Section 1 in THE BIHAR CIVIL COURT OFFICERS AND STAFF (RECRUITMENT, PROMOTION, TRANSFER AND OTHER SERVICE CONDITIONS) RULES, 2022

1. Short title, extent and commencement.—

(i)These Rules may be called “The Bihar Civil Courts Officers and Staff (Recruitment, Promotion, Transfer and Other Service Conditions) Rules, 2022.
(ii)It shall apply to all the Civil Courts subordinate to the Patna High Court in the State of Bihar.
(iii)It shall come into force from the date of publication in the Official Gazette of the Government of Bihar.