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State of Uttar Pradesh - Section

Section 72J in Uttar Pradesh State Universities Act, 1973

72J. Special Provisions with respect to certain students of Chhatrapati Shahuji Maharaj University, Kanpur

- Every person residing within the area of the Lucknow University, Lucknow, who was permitted by the Chhatrapati Shahuji Maharaj University, Kanpur to appear in Graduate Part-I or Post Graduate Part-I Examination of 2008 from the Examination Centre of District Lucknow ,r,d who, on the result of the examination, has been declared successful, shall be permitted by the Chhatrapati Shahuji Maharaj University, Kanpur to appear in the Graduate Part-II and part-III examination or the Post Graduation Part-II examination, as the case may be, of the said University from the examination centres of district Lucknow during the academic years 2008-2009 and 2009-2010 and on the results of such an examination the degree may be conferred by that very University, and such an examination shall be deemed' to be valid] [Inserted by Uttar Pradesh Act No. 6 of 2009.].