Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Bihar - Subsection Section 56(2) in The Bihar and Orissa Local Self-Government Act, 1885 (2)all sums assigned thereto by the [State] [Substituted by ALO.] Government or District Board, whether as a contribution towards the cost of making village roads or otherwise;
