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[Cites 0, Cited by 0] [Section 1190] [Entire Act]

Bengal Presidency - Subsection

Section 1190(a) in Police Regulations, Bengal , 1943

(a)As soon as the entries in the abstract acquittance roll have been verified the accountant shall prepare pay bills in the prescribed forms strictly in accordance with the instructions given in Subsidiary Rules 89-96 made under the Treasury Rules, Bengal, as well as those printed on the forms, subject to the limitations imposed by regulations 1201 and 1208.