Income Tax Appellate Tribunal - Mumbai
Nitin Popatlal Thakkar, Panvel vs Dcit Cen Cir 3(4), Mumbai on 3 March, 2021
1 ITA No.5835/Mum/2016 Nitin Popatlal Thakkar Assessment Year: 2012-13 आयकर अपीलीय अिधकरण "बी" ायपीठ मुंबई म । IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH, MUMBAI माननीय ी महावीर िसं ह, उपा एवं माननीय ी मनोज कुमार अ वाल ,ले खा सद के सम । BEFORE HON'BLE SHRI MAHAVIR SINGH, VP AND HON'BLE SHRI MANOJ KUMAR AGGARWAL, AM (Hearing Through Video Conferencing Mode) आयकरअपील सं./ I.T.A. No.5835/Mum/2016 (िनधा रण वष / Assessment Year: 2012-13 ) Nitin Popatlal Thakkar DCIT-Central Circle-3(4) बनाम/ 19 Floor, AIR India Building th 31, Adarsh CHS Bawan Bunglow Vs. Nariman Point Panvel, Mumbai-410 021. Mumbai-400 021 *थायीले खासं ./जीआइआरसं ./PAN/GIR No. AAHPT-2179-C (अ पीलाथ-/Appellant) : (./थ- / Respondent) Assessee by : Shri Rajiv Khandelwal-Ld.AR Revenue by : Shri Tharian Oommen-Ld. DR सुनवाई की तारीख/ : 23/02/2021 Date of Hearing घोषणा की तारीख / : 03/03/2021 Date of Pronouncement आदे श / O R D E R Manoj Kumar Aggarwal (Accountant Member)
1. Aforesaid appeal by assessee for Assessment Year 2012-13 contest the order of learned first appellate authority on certain grounds of appeal. The assessment was framed by ld. Assessing Officer u/s 143(3) on 31/03/2015.
2 ITA No.5835/Mum/2016Nitin Popatlal Thakkar Assessment Year: 2012-13
2. The Ld. Counsel for assessee, at the outset, submitted that the assessee has already opted for settlement of dispute under Direct Tax Vivad Se Vishwas Scheme (VVS Scheme), 2020 for the year under consideration and therefore, the appeal may be treated as withdrawn. The Ld. DR did not object to the same.
3. In view of foregoing, the appeal stands dismissed as withdrawn with a liberty to assessee to seek restoration of the appeal in case the aforesaid declaration filed under the scheme is not accepted, for whatever reasons.
4. The appeal stands dismissed as withdrawn.
Order pronounced on 03rd March, 2021 Sd/- Sd/-
(Mahavir Singh) (Manoj Kumar Aggarwal) उपा / Vice President लेखा सद / Accountant Member मुंबई Mumbai; िदनां क Dated : 03/03/2021 Sr.PS, Jaisy Varghese आदे शकी ितिलिपअ"ेिषत/Copy of the Order forwarded to :
1. अपीलाथ-/ The Appellant
2. ./थ-/ The Respondent
3. आयकरआयु6(अपील) / The CIT(A)
4. आयकरआयु6/ CIT- concerned
5. िवभागीय.ितिनिध, आयकरअपीलीयअिधकरण, मुंबई/ DR, ITAT, Mumbai
6. गाड; फाईल / Guard File आदे शानुसार/ BY ORDER, उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकरअपीलीयअिधकरण, मुंबई / ITAT, Mumbai.