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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(5)(iv) in The Prevention of Food Adulteration Rules, 1955

(iv)[ containers made of aluminium not conforming in chemical composition to IS: 20 [*] [Substituted by G.S.R. 425, dated 4th April, 1960.] specification for Cast Aluminium and Aluminium Alloy for utensils or IS: 21 [*] [Omitted by G.S.R. 382(E), dated 10th July, 1997 (w.e.f. 10-7-1997).] specification for Wrought Aluminium and Aluminium Alloy for utensils;] [and] [Inserted by G.S.R 507(E), dated 19th March, 1986 (w.e.f. 19-3-1987).]