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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(52) in Greater Hyderabad Municipal Corporation Act, 1955

(52)'street' includes any highway, and any cause-way, bridge, viaduct, arch, road, land, footway, sub-way, court, alley or riding path or passage, whether a through fare or not; and, when there is a footway as well as a carriage way in any street, the said term includes both;