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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Andhra Pradesh - Subsection

Section 85(1)(b) in Andhra Pradesh Municipalities Act, 1965

(b)a water and drainage tax to provide for expenses connected with the construction, maintenance, repair, extension or improvement, of water or drainage works here to before provided or hereafter to be provided;