Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016 10. Period of validity of certificate. - The certificate of registration granted under regulation 9 shall be valid for a period of three years from the date of its issue.
