Madhya Pradesh High Court
Esic Head Quarter vs Nilesh Raghorte on 14 November, 2018
1 WP-24989-2018
The High Court Of Madhya Pradesh
WP-24989-2018
(ESIC HEAD QUARTER Vs NILESH RAGHORTE)
1
Indore, Dated : 14-11-2018
Parties through their counsel.
Shri Jitendra, learned counsel accepts notice on behalf of all the
respondents.
Let a complete set of documents be handed over to him, enabling him to file reply and argue the matter.
List the matter on 05.12.2018.
(S.C.SHARMA) (VIRENDER SINGH)
JUDGE JUDGE
sourabh
Digitally signed by
SOURABH YADAV
Date: 2018.11.16 09:52:49
+05'30'