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Madhya Pradesh High Court

Esic Head Quarter vs Nilesh Raghorte on 14 November, 2018

                                           1                            WP-24989-2018
                 The High Court Of Madhya Pradesh
                            WP-24989-2018
                              (ESIC HEAD QUARTER Vs NILESH RAGHORTE)

      1
      Indore, Dated : 14-11-2018
               Parties through their counsel.
               Shri Jitendra, learned counsel accepts notice on behalf of all the
     respondents.

Let a complete set of documents be handed over to him, enabling him to file reply and argue the matter.

List the matter on 05.12.2018.


          (S.C.SHARMA)                                            (VIRENDER SINGH)
              JUDGE                                                     JUDGE


       sourabh
Digitally signed by
SOURABH YADAV
Date: 2018.11.16 09:52:49
+05'30'