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Union of India - Section

Section 10 in The Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Form of Annual Statement of Accounts and Records) Rules, 2016

10. Foreign Currency Transactions

10.1Transactions denominated in foreign currency are accounted at the exchange rate prevailing at the date of the transaction.
10.2Current assets, foreign currency loans and current liabilities are converted at the exchange rate prevailing at the year-end and the resultant gain/loss is adjusted to cost of fixed assets, if the foreign currency liability relates to fixed assets, and in other cases is considered to revenue.