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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xvii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xvii)"Persons connected with the Vishwavidyalaya" means an employee of the Vishwavidyalaya or a College or a Polytechnic or a member of any authority or body of the Vishwavidyalaya or of the Management of the College or Polytechnic;