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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(25) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(25)"year" means the year ending on the 31st day of March or on such other date as the Government may, by notification, appoint for any area.