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Union of India - Section

Section 161 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

161. Work on and operation of electrical systems .-(1) The licensee, the lessee, or as the case may be, the operator shall ensure that electrical systems are designed in accordance with rule 105.

(2)The operator shall ensure that during work on live electrical systems, work near installations connected to an electrical power source, work in or close to earthed and short-circuited installations and during operation of low and high voltage installations, necessary actions including issue of work permit are taken to ensure that those who carry out the work, are not injured, and that the probability of situations of hazard and accident is reduced.
(3)The operator shall designate a competent person to be responsible for the electrical systems of an installation.