Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(g) in The U.P. Antarim Zila Parishad Act, 1958

(g)the words and expressions "Board", "Committee", "District Board", "President" and '"rural area" shall have the meaning assigned to them in the U.P. District Boards Act, 1922.