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[Cites 0, Cited by 0] [Section 420(2)] [Section 420] [Entire Act]

Nagpur Province - Subsection

Section 420(2)(a) in The City of Nagpur Corporation Act, 1948

(a)[ the maintenance of the municipal electoral roll] [Clause (a) was substituted for the original by Maharashtra 34 of 1965, Section 28(a)(i).];