Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Sahajanand Technologies Private ... vs Regional Director - North Western ... on 25 July, 2014

Author: Akil Kureshi

Bench: Akil Kureshi, Mohinder Pal

            C/LPA/428/2014                            ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 LETTERS PATENT APPEAL NO. 428 of 2014

             In SPECIAL CIVIL APPLICATION NO. 3994 of 2013

================================================================
     SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Appellant(s)
                              Versus
   REGIONAL DIRECTOR - NORTH WESTERN REGION - MINISTRY OF &
                        2....Respondent(s)
================================================================
Appearance:
MR DHAVAL SHAH, ADVOCATE for the Appellant(s) No. 1
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 2
================================================================

           CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                  and
                  HONOURABLE MR.JUSTICE MOHINDER PAL

                             Date : 25/07/2014


                              ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Process fee shall be paid latest by 28th July, 2014.

(AKIL KURESHI, J.) (MOHINDER PAL, J.) ashish Page 1 of 1