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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

(1)Notwithstanding anything contained in this Act, no college, regional centre or institution, other than the University, shall confer, grant or issue or hold himself or itself out as entitled to confer, grant or issue any degree, diploma or certificate in the specialized area of knowledge assigned to it by the University which is identical with or is a colourable imitation of any degree, diploma or certificate conferred, granted or issued by the University.