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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Mizoram - Subsection

Section 101(3) in Mizoram Excise Rules, 1983

(3)When distillation is carried on at night and at all times when an officer of the Excise Department is not present, the distillery gate shall remain locked; provided that no Sundays or public holidays mentioned in sub-rule (1) the registered servants of the distiller may be allowed ingress and egress between sunrise and sunset.