Bombay High Court
Shalikram Tulsiramji Jaiswal vs The Commissioner Of State Excise, ... on 16 January, 2020
Author: A.S.Chandurkar
Bench: Ravi K. Deshpande, A.S.Chandurkar
WP306.2020 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION No.306/2020
Shalikram Tulsiramji Jaiswal
Vs.
The Commissioner of State Excise, M.S. and others.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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Shri C.A.Babrekar, Advocate for petitioner.
Shri Sumant Deopujari, Government Pleader for respondents.
CORAM : R.K.DESHPANDE and
A.S.CHANDURKAR, JJ.
DATE : 16.01.2020 Issue notice, returnable on 23/01/2020. Shri Sumant Deopujari, learned Government Pleader waives service of notice for respondents.
JUDGE JUDGE
Andurkar..
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