Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Arunachal Pradesh - Subsection Section 119(1) in Arunachal Pradesh Co-operative Societies Act, 1978 (1)A Magistrate of the First Class or a Magistrate of Second Class shall try any offence under this Act.
