Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jaipur

Chhitar Mal @ Chhitar Lal Son Of Shri ... vs The State Of Rajasthan on 27 September, 2021

Bench: Sabina, Manoj Kumar Vyas

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 D.B. Civil Restoration Application No. 40/2020
                                                                             In
                                                  D.B. Civil Special Appeal (W) No.1612/2016
                                                                             In
                                                    S.B. Civil Writ Petition No.10695/2011

                                    Chhitar Mal @ Chhitar Lal Son Of Shri Manna Lal
                                                                                                         ----Petitioner
                                                                         Versus
                                    The State Of Rajasthan & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Hitesh Bagri Mr. Nadeem Mazahir HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 27/09/2021 Learned counsel for applicant requests for an adjournment.

List again on 23.10.2021.

(MANOJ KUMAR VYAS),J (SABINA),J Sunita/32 (Downloaded on 30/09/2021 at 09:28:33 PM) Powered by TCPDF (www.tcpdf.org)