Rajasthan High Court - Jaipur
Chhitar Mal @ Chhitar Lal Son Of Shri ... vs The State Of Rajasthan on 27 September, 2021
Bench: Sabina, Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Restoration Application No. 40/2020
In
D.B. Civil Special Appeal (W) No.1612/2016
In
S.B. Civil Writ Petition No.10695/2011
Chhitar Mal @ Chhitar Lal Son Of Shri Manna Lal
----Petitioner
Versus
The State Of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Hitesh Bagri Mr. Nadeem Mazahir HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 27/09/2021 Learned counsel for applicant requests for an adjournment.
List again on 23.10.2021.
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