Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Punjab - Subsection Section 27(b) in The Punjab Land Reforms Act, 1972 (b)lands belonging to or vested in a local authority or the Punjab Agricutural University or any corporation owned or controlled by the Central Government or the State Government;
