Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Rajasthan - Subsection Section 57(iii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (iii)to get estimates prepared for the works identified for execution as per the norms Of the Irrigation Department;
