Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Haryana - Subsection Section 13(g) in The Indian Stamp Rules, 1925 (g)[ Customs bonds.] [Added by Haryana Notification No. GSR 123/CA 2/1899/S.10/Amd(1) 73 dated 6.11.1973.]
