Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(3) in The U.P. Factories Rules, 1950 (3)The Form No. 4 duly filled in shall be sent online by the occupier every year inspite of the renewal for more than one year so that it may reach the office of the Chief Inspector on or before thirty first day of October every year.
