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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(2) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(2)The registering Officer shall maintain a register in Form-III annexed o these rules showing the particulars of establishments in relation to which certificate of registration have been issued to them.